Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 20 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

20. Appointment of polling agents.

(1)A contesting candidate or his election agent may appoint one agent and to relief agents to act as polling agents of such candidate at each polling station.
(2)Every such appointment shall be made in Form '3' and shall be made over to the polling agent for production at the polling station.