Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] NCT Delhi - Subsection Section 20(1) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000 (1)A contesting candidate or his election agent may appoint one agent and to relief agents to act as polling agents of such candidate at each polling station.
