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Andaman and Nicobar Islands - Section

Section 50 in The Andaman and Nicobar Islands Port Rules, 2004

50. Arrival notification of the vessels.

(a)Atleast twelve hours before the expected arrival of tile vessel, its agents shall send a Notification to the Deputy Conservator of the ports.
(b)Detailed particulars of cargo to be landed at the port hatch-wise should either accompany the vessels arrival notification or soon after the actual arrival of the vessel in the Port.