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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 50(b) in The Andaman and Nicobar Islands Port Rules, 2004

(b)Detailed particulars of cargo to be landed at the port hatch-wise should either accompany the vessels arrival notification or soon after the actual arrival of the vessel in the Port.