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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Tamilnadu - Subsection

Section 66(1)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)Where the bye-laws of a financing bank or any other society having branches or units so provide, each branch or unit of the society' shall have an advisory body.