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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Forest Service, Class II (Appointment by Promotion) Regulations, 1985

(1)The Chief Conservator shall furnish an authenticated seniority list containing full particulars of all Forest Rangers eligible for consideration along with their up-to-date and complete confidential character rolls to the Government in the Forest Department for being placed before the Departmental Committee.