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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(f) in Punjab Intoxicants Licence and Sales Orders, 1956

(f)[ the Financial Commissioner may by order direct that subject to such conditions and limitations as may be nominated in such order the period of any class of licenses shall be extended for a period not exceeding one month] [Legislative Supplement Part III dated 17.3.77.]