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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(2) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(2)A composite operating charge @ Rs. 3,000/- per day or part of the day shall be payable by a short-term customer for each transaction to the State Load Despatch Centre or as determined by the Commission from time to time.