Section 6(2)(iv) in Government Savings Promotion General Rules, 2018

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Union of India - Subsection

Section 6(2)(iv) in Government Savings Promotion General Rules, 2018

(iv)letter of allotment of accommodation from employer issued by the State Government or Central Government Departments, statutory or regulatory bodies, public sector undertakings, scheduled commercial banks, financial institutions and listed companies and leave and licence agreements with such employers allotting official accommodation:

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Union of India - Subsection

Section 6(2)(iv) in Government Savings Promotion General Rules, 2018