Section 34(1)(b) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

(b)to the [Managing Director] [Substituted by M.P. Act No. 27 of 1997 (w.e.f. 15-6-1997).] where such order is passed by the Market Committee; and

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