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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2)(iii) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(iii)before appearing in the written examination or interview where selection is made through only written examination or only interview, as the case may be.