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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Meghalaya - Subsection

Section 26(b) in The Meghalaya Cinemas (Regulation) Rules

(b)The number of persons admitted to any time into any part of the place licensed shall not exceed such number as may be specified in the licence. No persons shall be permitted to remain in any of the intersecting gangways.