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State of Meghalaya - Section

Section 26 in The Meghalaya Cinemas (Regulation) Rules

26. Smoking prohibited.

(a)No person shall smoke and no holder of a cinema licence or his agent or manager shall permit smoking in the auditorium.
(b)The number of persons admitted to any time into any part of the place licensed shall not exceed such number as may be specified in the licence. No persons shall be permitted to remain in any of the intersecting gangways.
In order to ensure that the maximum number is not exceeded, one more particularly to facilitate checking at any time the licensee shall issue tickets bearing serial numbers and the date and the number of the performance on the foils and counterfoils. After each performance, the tickets books shall be marked closed on the last counterfoil issued