Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] UT Chandigarh - Subsection Section 21(2) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 (2)A casual vacancy in the membership of the Governing Body shall be filled up in accordance with the provisions of these regulations.
