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State of Himachal Pradesh - Section

Section 2 in Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983

2. Passed in Hindi by the Himachal Pradesh Vidhan Sabha. For Statement of Objects and Reasons see the Rajpatra, Himachal Pradesh (Extra-ordinary), dated 12th September, 1984, pp.1558-1560.

(ii)H.P. Act No. 20 of 2000 assented to by the President on the 17th August, 2000, published in Hindi and English in the Rajpatra, Himachal Pradesh (Extra-ordinary), dated 11th September, 2000, pp. 2911-2914.
(iii)H.P. Act No. 13 of 2008 assented to by the President on the 1st July, 2008, published both in Hindi and English in the Rajpatra, Himachal Pradesh, dated 30th July, 2008, pp. 2961- 2963.
Be it enacted by the Legislative Assembly of Himachal Pradesh in the Thirty-fourth Year of the Republic of India as follows: -