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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(iii) in Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983

(iii)H.P. Act No. 13 of 2008 assented to by the President on the 1st July, 2008, published both in Hindi and English in the Rajpatra, Himachal Pradesh, dated 30th July, 2008, pp. 2961- 2963.