Himachal Pradesh High Court
Nek Ram vs . Shri Subhashish Panda And Others on 20 March, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Nek Ram Vs. Shri Subhashish Panda and others COPC No. 417 of 2022 .
20.03.2023 Present: M/s R.L. Chaudhary and H.R. Sidhu, Advocates, for the petitioner.
M/s Jitender Sharma, Tejesvi Sharma, Pushpender Jaswal and Baldev Negi, Additional Advocate Generals, with Mr. Gautam Sood, Deputy Advocate General, for the respondents.
Learned Additional Advocate General, on the strength of instructions so received from the Engineer-in-Chief, HP PWD, Nirman Bhawan, Nigam Vihar, Shimla, submits that the case be taken up after four weeks. As prayed for, list for consideration after four weeks.
(Ajay Mohan Goel) Judge March 20, 2023 (bhupender) ::: Downloaded on - 20/03/2023 20:35:59 :::CIS