Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Tamilnadu - Subsection

Section 76(ii) in Tamil Nadu Educational Rules

(ii)In schools for special education, the school hours shall be prescribed from time to time, by the Government or the Director according to circumstances.