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State of Tamilnadu - Section

Section 76 in Tamil Nadu Educational Rules

76.

(i)The ordinary school day shall consist of not less than five hours in classes from the Standard V to XI, of not less than four hours in Standards 1 to IV The holding of school for more than three consecutive hours is prohibited. In the lower classes if the pupils are young, at least one break of fifteen minutes shall be allowed where the course of continuous instruction extends to three hours.
(ii)In schools for special education, the school hours shall be prescribed from time to time, by the Government or the Director according to circumstances.
Holidays and Vacations