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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(8) in Tamil Nadu Private University Rules, 2019

(8)The Secretary to Government in-charge of Higher Education, shall inform to the sponsoring body about the decision of the Government on the proposal through a Letter of Intent, a Letter of Regret, or a letter seeking modified proposal or additional information, as the case may be.