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State of Rajasthan - Section

Section 4 in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

4. Composition and strength of the service.

(1)The service shall consist of two groups and nature of posts included in each group of the service shall be as specified below:Group-A : (1) Assistant section Officer, (2) Upper Division Clerk, (3) Lower Division Clerk,Group-B : (1) Additional Private Secretary, (2) Personal Assistant, (3) StenographerGroup-C : Assistant Librarian
(2)The Strength of post in each grade shall be such as may be determined by the Government, in consultation with the Lokayukta, from time to time:Provided that the Lokayukta may, by order, direct that -
(i)any post be kept unfilled or be held in abeyance, from time to time, without thereby entitling any person to any compensation;
(ii)any post in the service be filled by appointing a member of any other service under the Government or the High Court, holding a corresponding post in those services, after consultation with the Government or the Chief Justice of the High Court, as the case may be, or by direct recruitment or promotion, as the case may be, in accordance with these rules.
(iii)a post in the service be filled by a retired person of the appropriate grade.