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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

(1)The service shall consist of two groups and nature of posts included in each group of the service shall be as specified below:Group-A : (1) Assistant section Officer, (2) Upper Division Clerk, (3) Lower Division Clerk,Group-B : (1) Additional Private Secretary, (2) Personal Assistant, (3) StenographerGroup-C : Assistant Librarian