Section 7(2)(a) in The Orissa Children's and Women's Welfare Service Rules, 1989

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(a) in The Orissa Children's and Women's Welfare Service Rules, 1989

(a)The candidates must be a woman of not less than twenty-one years and not more than [thirty two years] [Substituted vide W.C.D.D. Notification No. 23230 dated 8.10.2007.] of age on the first day of [January] [Substituted vide W.C.D.D. Notification No. 23230 dated 8.10.2007.] of the recruitment year:

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State of Odisha - Subsection

Section 7(2)(a) in The Orissa Children's and Women's Welfare Service Rules, 1989