Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 263(2)] [Section 263] [Entire Act] State of Bihar - Subsection Section 263(2)(i) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (i)as many officers as necessary not below the rank of Asst. Labour Commissioner of the Labour Department, Bihar.