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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(1)(xi) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(xi)one outstanding woman social worker preferably having background of rural advancement, to be nominated by the Chancellor;