Section 12(1) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
(1)The Chancellor shall constitute a Board of Management for the University and the Board shall consist of the following in respect of -(A)Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishva VidyalayaEx-officio Members:(i)Vice-Chancellor(ii)Vice-Chancellor of Dr. Yashwant Singh Parmar University of Horticulture and Forestry, Solan;(iii)Secretary (Agriculture) to the Government;(iv)Secretary (Animal Husbandry) to the Government;(v)Secretary (Finance) to the Government;(vi)Heads of the Government Departments of Agriculture, Horticulture, Animal Husbandry and Fisheries;Other Members :(vii)one officer to be nominated by the Chancellor from amongst Deans/ Directors of the University;(viii)two eminent scientists, with a background of research and education, one in agriculture and the other in animal science to be nominated by the Chancellor;(ix)two progressive agriculturists , farmers or animal breeders to be nominated by the Chancellor;(x)one progressive agriculturists/ animal breeder from the tribal areas of the State to be nominated by the Chancellor;(xi)one outstanding woman social worker preferably having background of rural advancement, to be nominated by the Chancellor;(xii)one distinguished industrialist or manufacturer having special knowledge in agricultural development to be nominated by the Chancellor;(xiii)one distinguished engineer to be nominated by the Chancellor;(xiv)one representative of the Indian Council for Agricultural Research; and(xv)one representative of the Indian Council of Forestry Research and Education, Dehradun.(B)Dr. Yashwant Singh Parmar University of Horticulture and Forestry, SolanEx-officio Members(i)Vice Chancellor;(ii)Vice Chancellor of Himachal Pradesh Krishi Vishva Vidyalaya;(iii)Secretary (Horticulture) to the Government;(iv)Secretary (Finance) to the Government;(v)Secretary (Forests) to the Government;(vi)Heads of Government Departments of Horticulture, Forest and AgricultureOther Members :(vii)one officer to be nominated by the Chancellor from amongst the Deans/ Directors of the University;(viii)two eminent scientists, one in horticulture and the other in forestry, to be nominated by the Chancellor;(ix)two progressive orchardists or farmers to be nominated by the Chancellor;(x)one progressive orchardist/ farmer from the tribal areas of the State, to be nominated by the Chancellor;(xi)one outstanding woman social worker, preferably having background of rural advancement to be nominated by the Chancellor;(xii)one distinguished engineer to be nominated by the Chancellor;(xiii)one representative of the Indian Council for Agricultural Research, New Delhi; and(xiv)one representative of the Indian Council of Forestry Research and Education, Dehradun.
