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[Cites 0, Cited by 0] [Section 73H(9)] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(9)(c) in The M.P. Factories Rules, 1962

(c)When it is necessary for a loco-crane to travel with a load, the jib shall not be swung until the loco-crane has come to rest.