Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(9) in The M.P. Factories Rules, 1962

(9)Projecting loads and cranes. - (a) If the load on a wagon projects beyond its length, a guard or dummy-truck shall be used beneath the projection.
(b)No loco-crane shall travel without load unless the jib is completely lowered and positioned in line with the track.
(c)When it is necessary for a loco-crane to travel with a load, the jib shall not be swung until the loco-crane has come to rest.