Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(6) in The Housing Board, Haryana (Regulations of Business), Regulations, 1980

(6)Recommendations to the State Government regarding any draft rules or amendment thereto required to be made by the State Government under section 73 of the Act.