Section 14(3)(xvi) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3)(xvi) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(xvi)All the applicant Bus Body Builders shall make all the payments due to Zonal Accreditation Board before the Certificate is issued to Bus Body Builder; and

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Union of India - Subsection

Section 14(3)(xvi) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007