Section 15(1) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006
(1)Not withstanding any thing contained in this Act, no person shall sell or offer for sale, stock, exhibit for sale or distribute, any bio-fertiliser which does not conform to the prescribed standards unless the Bio-fertiliser is reprocessed by the manufacturer under the supervision of enforcing authorities, in the manner prescribed.
