Section 15 in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006
15. Disposal of non-standard Bio-fertilisers.
(1)Not withstanding any thing contained in this Act, no person shall sell or offer for sale, stock, exhibit for sale or distribute, any bio-fertiliser which does not conform to the prescribed standards unless the Bio-fertiliser is reprocessed by the manufacturer under the supervision of enforcing authorities, in the manner prescribed.
