Section 1(3) in The Andhra Pradesh Fire Service Act, 1999
(3)It shall come into force on such date [as the Government, may, by notification in the Andhra Pradesh Gazette, appoint.] [01.02.2001 vide G.O.Ms.No. 25, Home (Prisons A), dated 30.01.2001, Published in Andhra Pradesh Gazette, Part I (Extraordinary), dated 31.01.2001.]
