Section 1 in The Andhra Pradesh Fire Service Act, 1999
1. Short title, extent and commencement:
(1)This Act may be called the Andhra Pradesh Fire Service Act, 1999.(2)It extends to the whole of the State of Andhra Pradesh.(3)It shall come into force on such date [as the Government, may, by notification in the Andhra Pradesh Gazette, appoint.] [01.02.2001 vide G.O.Ms.No. 25, Home (Prisons A), dated 30.01.2001, Published in Andhra Pradesh Gazette, Part I (Extraordinary), dated 31.01.2001.]
