Section 291 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
291. Withdrawal to pay premium for Life Insurance Policy.
(1)Sanction can be accorded to a member of the Fund for remitting the premium for Life Insurance Policy from the amount standing in his credit in the Fund. Withdrawal of amount for this purpose shall not be allowed more than once in a year.(2)The full Particulars of the policy shall be furnished to the Secretary of the Board in such form as may be specified by him.(3)No amount, more than those actually required for remitting the premium, shall be sanctioned from the amount standing in this credit of the member.
