Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 291] [Entire Act] State of Goa - Subsection Section 291(3) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008 (3)No amount, more than those actually required for remitting the premium, shall be sanctioned from the amount standing in this credit of the member.