Himachal Pradesh High Court
Tej Narain vs . Akash Gupta Alongwith on 11 August, 2023
Tej Narain vs. Akash Gupta alongwith connected matters .
RSA No. 197 of 2022 with RSA Nos. 188, 190 and 217 of 2022 RSA No. 197 and 217 of 2022 11.08.2023 Present: Mr. G.D. Verma, Senior Advocate alongwith Mr. Sumit Sharma, Advocate, for the appellants in both appeals.
of Mr. Sheetesh Khanna and Mr. Yash P. Sharma, Advocates, for the respondent in both the appeals.
rt None for respondent in RSA No. 217 of 2022 though represented by Ms. Reeta Hingmang Advocate.
RSA Nos. 188 and 190 of 2022 Mr. Suneet Goel, Advocate, in both appeals.
Mr. Sheetesh Khanna and Mr. Yash P. Sharma, Advocates, for the respondents in both the appeals.
Arguments heard. Judgment reserved.
(Rakesh Kainthla) Judge August 11, 2023 (tarun) ::: Downloaded on - 11/08/2023 20:37:22 :::CIS