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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in Planning Assistant, Class III, (Departmental Examination) Rules, 2012

(2)The candidate shall be allowed to answer the papers of all the subjects with the help of the text books.Explanation. - With books means original text book of subjects having bare Acts, rules, text without any commentaries or case laws and manuals published by the Government.