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State of Gujarat - Section

Section 11 in Planning Assistant, Class III, (Departmental Examination) Rules, 2012

11.

(1)The standard for passing the examination shall be 50% (fifty per cent) of the total marks assigned to each paper.
(2)The candidate shall be allowed to answer the papers of all the subjects with the help of the text books.Explanation. - With books means original text book of subjects having bare Acts, rules, text without any commentaries or case laws and manuals published by the Government.
(3)An unsuccessful candidate who secured 60% (sixty per cent) or more marks in any one or more papers shall be exempted from appearing in those papers at the subsequent examination.
(4)A candidate who secured 80% (eighty per cent) or more aggregate marks in the examination shall be paid cash amount as an incentive as may be determined by the Government.