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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(b) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(b)On receipt of advice from the Secretary for conversion of Provisional Pension into final Pension, the Controller shall issue intimation in Form No. N..C.D.S. PFR-12 to the Drawing and Disbursing Officer for each conversion of the Payment order and the Drawing and Disbursing Officer shall record the fact of such conversions on both halves of the pension payment order rounding up the words "Provisional" and keep a note in the "Remarks" column of the Register of Pension Payment orders maintained by him in Form No. N.C.D.S. PFR-12.