Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 6 in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

6. Controller to issue Authorisation on the Treasury for Payment of Pension and gratuity.

(a)On receipt of Pension Payment Advice from the Secretary, the Controller shall issue "Pension Payment Order" (P.D.O.) in two different forms i.e., Form N.C.D.S. PFR-10 (Disburser's half) and Form No. N.C.D.S. PFR-11 (Pensioner's half) to the Drawing and Disbursing Officer, i.e., the Treasury Officer.
(b)On receipt of advice from the Secretary for conversion of Provisional Pension into final Pension, the Controller shall issue intimation in Form No. N..C.D.S. PFR-12 to the Drawing and Disbursing Officer for each conversion of the Payment order and the Drawing and Disbursing Officer shall record the fact of such conversions on both halves of the pension payment order rounding up the words "Provisional" and keep a note in the "Remarks" column of the Register of Pension Payment orders maintained by him in Form No. N.C.D.S. PFR-12.
(c)The gratuity payment order shall be issued by the Controller in form N.C.D.S. PFR-13.
(d)The authority for commutation value of pension shall be issued by the Controller in form N.C.D.S. PFR-14.
(e)The authorisation for drawal of Provisional Pension shall be issued by the Controller in Form N.C.D.S. PFR-10 and N.C.D.S. PFR-11 with words "Provisional" written in Red in bold type in a conspicuous place on the front page of the form.
(f)The Controller shall forward the Pension Payment Order to the Disbursing Officer with a forwarding letter in Form N.C.D.S. PFR-15.
Mechanism of Account