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State of Madhya Pradesh - Section

Section 1 in The M.P. Nagarpalika Nirvachan Niyam, 1994

1. Short title and commencement.

(1)These rules, may be called the Madhya Pradesh Nagarpalika Nirvachan Niyam, 1994.
(2)They shall come into force with effect from the dale of their publication in the "Madhya Pradesh Gazette."