Section 138 in U.P. Revenue Code (Amendment) Act, 2016
138. Amendment of Section 183.
- In Section 183 of the said Code -(a)in Hindi version, in sub-section (1), in proviso, in clause (c), for the words ^^;k tgka dqdhZ the words ^^tgka dqdhZ shall be substituted;(b)in sub-section (2), for the words "three months" the words "sixty days" shall be substituted.
