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[Cites 0, Cited by 0] [Section 138] [Entire Act]

State of Uttar Pradesh - Subsection

Section 138(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in Hindi version, in sub-section (1), in proviso, in clause (c), for the words ^^;k tgka dqdhZ the words ^^tgka dqdhZ shall be substituted;