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Union of India - Section

Section 69 in The Navy (Pay And Allowances) Regulations, 1966

69. Officers granted Short Service Commissions.

(1)A grant of [Rs. 1,400] [Substitued by S.R.O. 9-E, dated 19th March, 1974] shall be placed at the disposal of the Commanding Officer, Indian Naval Ship Venduruthy in respect of each candidate appointed to a short service commission in the Indian Navy, to enable him to make payments required for essential articles of uniform for the initial kitting up of the officers.
(2)The unexpended portion of the uniform allowance shall be carried forward from the accounts in that behalf in one ship or establishment to another, until the entire period of training is completed by the concerned officer and the balance, it any, shall be paid to him.