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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)A grant of [Rs. 1,400] [Substitued by S.R.O. 9-E, dated 19th March, 1974] shall be placed at the disposal of the Commanding Officer, Indian Naval Ship Venduruthy in respect of each candidate appointed to a short service commission in the Indian Navy, to enable him to make payments required for essential articles of uniform for the initial kitting up of the officers.