Section 5 in The Opening of Delhi Metro Railway for Public Carriage of Passengers Rules, 2002
5. Contents of documents.
(1)Tabulated details which shall consist of important characteristics of the metro railway or a portion thereof to be opened for public carriage of passengers, and in particular shall include-(a)Curve abstract as specified in Form I;(b)Gradient abstract as specified in Form II;(c)Bridge abstract as specified in Form III;(d)Viaduct abstract as specified in Form IV ;(e)Important bridges abstract as specified in Form V ;(f)Ballast and permanent way abstract as specified in Form VI;(g)Stations and station sites as specified in Form VII;(h)Brief particulars of rolling stock as specified in Form VIII;(i)Brief particulars of traction installations as specified in Form IX ;(j)Power supply installation abstract as specified in Form X ;(k)Restricted Over Head Equipment clearances abstract as specified in Form XI;(l)Electrical crossings over metro railway tracks as specified in Form XII;(m)Traction maintenance depot abstract as specified in Form XIII;(n)Ventilation, smoke management and fine safety measures in tunnels and stations as specified in Form XIV ; and(o)Signalling and train control installations as per sample in Form XV.(2)Index plan and section sheets, completion drawings, etc., shall include,-(a)Index plan and section sheets as mentioned in the Schedule ;(b)Completion drawings of bridges/viaducts showing details of structure, loading standards adopted, etc.;(c)Completion drawing of tunnels, if any ;(d)Diagrammatic plan of station yards showing layout of tracks and particulars of turn outs, gradients, of any signals and interlocking installed ; and(e)Implantation diagrams of overhead equipment masts/overhead current collection system as applicable.(3)The comments on the following matters, namely-(a)Moving and fixed dimensions ;(b)Strength of bridges/viaducts ;(c)Brake and communication ;(d)System of working ;(e)Electric traction equipment; and(f)Type of rolling stock, proposed along with list of restrictions, shall be contained in the certificate in Form XVI.(4)List of infringements of moving and fixed dimensions shall be-prepared as specified in Form XVII and shall contain full explanations for the infringements and restrictions or precautions to be adopted because of them and the reference to the authority of the Central Government under which the infringement is permitted or allowed.(5)Working orders to be enforced at each station on the metro railway to be opened shall be prepared in accordance with the provisions of the Delhi Metro Railway General Rules, 2002 and shall specify and special conditions that are required to be met with and such orders shall include traction working rules.
