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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Manipur - Subsection

Section 37(7) in Manipur International University Act, 2018

(7)The Vice- Chancellor shall exercise such other privilege, such other powers and perform such other duties as may be conferred on him under the provisions of this Act, its Statutes, Ordinances etcetera or specifically given/granted by the Chancellor.