Himachal Pradesh High Court
M/S Raheja Hydel Power Pvt. Ltd vs . State And Another on 31 October, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
M/s Raheja Hydel Power Pvt. Ltd vs. State and another CWP No. 8202 of 2022 .
31.10.2023 Present: Mr. Ms. Godawari, Advocate vice Mr. Vijay Kumar Arora, Advocate, for the petitioner.
M/s Rupinder Singh, Additional Advocate General with Mr. Sumit Sharma, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents-State.
of Mr. Ankit Dhiman, Advocate vice Mr. Vivek Singh Thakur, Advocate, for respondent No. 2.
On the request of learned Counsel appearing for rt respondent No. 2, list for consideration on 18.12.2023.
(Ajay Mohan Goel) Judge October 31, 2023 (narender) ::: Downloaded on - 31/10/2023 20:36:47 :::CIS