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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(2) in Smoke-Nuisances Act, 1963

(2)It extends in the first instance to the City of Ahmedabad and to the remaining areas within a radius of five miles from the clock lower on Bhadra Gate in the City of Ahmedabad exclusive of the area included within the limits of the Ahmedabad Cantonment.